Indian Penal Code, 1860

Back

Sections	Particulars
Chapter XVI	Of Offences Affecting The Human Body
336	Act endangering life or personal safety of others
Description	Whoever does any act so rashly or negligently as to endanger human life or the personal safety of others, shall be punished with imprisonment of either description for a term which may extend to three months, or with fine which may extend to two hundred and fifty rupees, or with both.